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[Cites 0, Cited by 0] [Section 47(3)] [Section 47] [Entire Act]

State of Bihar - Subsection

Section 47(3)(f) in Bihar State Universities (Patna, University of Bihar, Bhagalpur and Ranchi) Act, 1960

(f)Discharge such other functions of financial nature as may, from time to time, be prescribed by the Statutes or entrusted to it by the Senate or the Syndicate.