Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 180] [Entire Act] State of Uttar Pradesh - Subsection Section 180(1) in U.P. Revenue Code, 2006 (1)The costs of any of the processes mentioned in Sections 170 to 178 including costs of arrest and detention shall be such as may be prescribed.