Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 40(2)] [Section 40] [Entire Act] State of Uttar Pradesh - Subsection Section 40(2)(j) in The United Provinces Excise Act, 1910 (j)for declaring the excise officers to whom, and the manner in which, information or aid should be given under Section 56;