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[Cites 0, Cited by 0] [Section 55(3)] [Section 55] [Entire Act]

State of West Bengal - Subsection

Section 55(3)(ii) in Gorkhaland Territorial Administration Act, 2011

(ii)The Gorkhaland Territorial Administration may, subject to the provisions of any law relating to the raising of loans by local authorities, raise with approval of the Government loans for the purposes of this Act and create a sinking fund for the repayment of such loan.