Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 28] [Entire Act] State of Uttar Pradesh - Subsection Section 28(2) in Uttar Pradesh State Universities Act, 1973 (2)The Admission Committee shall have the power to appoint such number of sub-committees as it thinks fit.
