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Union of India - Section

Section 2 in The Establishment Of New Medical Colleges, Opening Of Higher Courses Of Study And Increase Of Admission Capacity In Medical Colleges Regulation, 1993

2. Scheme relating to medical colleges .-The scheme referred to in clauses (a) and (b) of sub-section (2) of section 10-A of the Indian Medical Council Act, 1956 is annexed hereto.

SCHEMEApplication For Permission Of The Central Government To Establish A New Medical CollegeInstruction to the ApplicantEligibility CriteriaThe following organisations shall be eligible-to apply for permission to set up new medical colleges :