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[Cites 0, Cited by 0] [Section 971] [Entire Act]

State of Punjab - Subsection

Section 971(2) in Punjab Jail Manual, 1996

(2)The detailed plans and estimate will be sent to the Superintendent for counter-signature and afterwards returned to the Executive Engineer who will transmit them through the Superintending Engineer to the Inspector-General, for the counter-signature and approval of these officers.