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[Cites 0, Cited by 0] [Section 113] [Entire Act]

State of Rajasthan - Subsection

Section 113(5) in Rajasthan Registration Rules, 1955

(5)The apparatus to be employed will be supplied by the office of the Inspector General of Registration, and shall ordinarily consist of a tin box containing (1) a roller, (2) a tin plate, (3) a pot of printer's ink. and (4) a phial of turpentine.