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[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Rajasthan - Subsection

Section 33(3) in The Rajasthan Beedi and Cigar Workers (Conditions of Employment) Rules, 1969

(3)Every employer shall maintain home workers employment register in Form XV containing the names and particulars of all the home workers employed under him and the entries in the register shall be made and kept up-to-date on the basis of the entries in the home workers log-books.