Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 54(1)] [Section 54] [Entire Act]

State of Odisha - Subsection

Section 54(1)(d) in Orissa Value Added Tax Act, 2004

(d)Any company incorporated under the Companies Act, 1956 (1 of 1956) including any State or Central Government undertaking, or