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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Telecom Regulatory Authority Of India - Subsection

Section 2(ao) in Telecom Commercial Communications Customer Preference Regulations, 2018

(ao)"Permissioned DLT networks" means those DLT networks where participants in the process are preselected and addition of new record on the ledger is checked by a limited consensus process using a digital signature;