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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Tamilnadu - Subsection

Section 9(2) in Tamil Nadu Hill Areas (Preservation of Trees) Rules, 1957

(2)The person to whom permission is granted, shall deposit with the Committee as security, a sum of Rs. 1,000 (rupees one thousand only) per hectare or Rs. 100 (rupees one hundred only) for each tree proposed to be felled whichever is less for the successful regeneration of tree.