Supreme Court - Daily Orders
Commissioner Of Central Excise,Delhi vs M/S Jagatpal Prem Chand Ltd. Rep. By Its ... on 19 February, 2020
Bench: A.M. Khanwilkar, Vineet Saran, Dinesh Maheshwari
ITEM NO.112 COURT NO.7 SECTION XIV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 5982/2009
COMMISSIONER OF CENTRAL EXCISE,DELHI Appellant(s)
VERSUS
M/S JAGATPAL PREM CHAND LTD. REP.
BY ITS MANAGING DIRECTOR Respondent(s)
Date : 19-02-2020 This appeal was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.M. KHANWILKAR
HON'BLE MR. JUSTICE VINEET SARAN
HON'BLE MR. JUSTICE DINESH MAHESHWARI
For Appellant(s)
Mr. A.K. Srivastava, Sr. Adv.
Ms. Shirin Khajuria, Adv.
Ms. Rashmi Malhotra, Adv.
Mr. B.K. Prasad, AOR
For Respondent(s)
Mr. R. Gopalakrishnan, AOR
Mr. Nikhil Kr. Singh, Adv.
UPON hearing the counsel the Court made the following
O R D E R
By consent, list the matter after two weeks.
(DEEPAK SINGH) (VIDYA NEGI)
COURT MASTER (SH) COURT MASTER (NSH)
Signature Not Verified
Digitally signed by
ARJUN BISHT
Date: 2020.02.20
20:35:17 IST
Reason: