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Supreme Court - Daily Orders

Commissioner Of Central Excise,Delhi vs M/S Jagatpal Prem Chand Ltd. Rep. By Its ... on 19 February, 2020

Bench: A.M. Khanwilkar, Vineet Saran, Dinesh Maheshwari

     ITEM NO.112                               COURT NO.7                SECTION XIV-A

                                   S U P R E M E C O U R T O F     I N D I A
                                           RECORD OF PROCEEDINGS

     Civil Appeal                 No(s).   5982/2009

     COMMISSIONER OF CENTRAL EXCISE,DELHI                                Appellant(s)

                                                       VERSUS

     M/S JAGATPAL PREM CHAND LTD. REP.
     BY ITS MANAGING DIRECTOR                                            Respondent(s)


     Date : 19-02-2020 This appeal was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE A.M. KHANWILKAR
                             HON'BLE MR. JUSTICE VINEET SARAN
                             HON'BLE MR. JUSTICE DINESH MAHESHWARI

     For Appellant(s)
                                       Mr.   A.K. Srivastava, Sr. Adv.
                                       Ms.   Shirin Khajuria, Adv.
                                       Ms.   Rashmi Malhotra, Adv.
                                       Mr.   B.K. Prasad, AOR

     For Respondent(s)
                                       Mr. R. Gopalakrishnan, AOR
                                       Mr. Nikhil Kr. Singh, Adv.


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

By consent, list the matter after two weeks.

     (DEEPAK SINGH)                                                  (VIDYA NEGI)
     COURT MASTER (SH)                                               COURT MASTER (NSH)




Signature Not Verified

Digitally signed by
ARJUN BISHT
Date: 2020.02.20
20:35:17 IST
Reason: