Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 21 in Rajasthan Rural Ayurvedic, Unani, Homoeopathy and Naturopathy Subordinate Service Rules, 2008

21. Inviting of applications.

- Applications for direct recruitment to posts in the Service shall be invited by the Appointing Authority by advertising the vacancies to be filled, in the official Gazette or in such other manner as may be deemed fit. The advertisement shall contain a clause that a candidate who accepts the assignment on the post being offered to him/her shall be paid monthly fixed remuneration at the rate fixed by the State Government time to time during the period of probation and the scale of the pay as shown else-where in the Advertisement shall be allowed only from the date of successful completion of the period of probation mentioned in these rules:Provided chat while selecting candidates for the vacancies so advertised, the Appointing Authority, may also select suitable persons to meet additional requirement upto 50% of the advertised vacancies.