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State of Jharkhand - Section

Section 531 in Bihar Education Code, 1961

531. Inspection of Hostels, or Messes.

- Messes, or hostels will be open to inspection by the inspecting officer in charge of the school, or by any person deputed for the purpose by Government or by the Department. Gentlemen of influence living in the neighbourhood of such messes or hostels may also be appointed to act as visitors under the authority of the Director.(R. and O. page 565, para. 5.)