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[Cites 0, Cited by 0] [Section 72(2)] [Section 72] [Entire Act]

State of Chattisgarh - Subsection

Section 72(2)(e) in Chhattisgarh Juvenile Justice (Care and Protection of Children) Rules, 2006

(e)To accompany children wherever possible, from the office of the board to observation home, special home, children's home or fit person, as the case may be ;