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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Uttar Pradesh - Subsection

Section 12(2) in Uttar Pradesh Krishi Utpadan Mandi (Crusher Unit Gur, Khandsari) (Compounding of Market Fee) Order, 2019

(2)For the aforesaid purpose, traders will be bound to submit the records, required by the Market Committee. Market Committee is authorised to inspect crusher at any reasonable time.