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State of Haryana - Section

Section 60 in The Punjab Scheduled Roads and Controlled Areas Restriction of Unregulated Development Rules, 1965

60. Materials [Sections 8(2) and 25(2)(f)].

- All materials to be used for the erection or re-erection of a building shall conform to the specifications and standards laid down in the [Haryana P.W.D. Specifications, 1990] [Substituted vide Haryana Government Notification No. 19996 dated 22-12-1997.].