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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Bihar - Subsection

Section 6(3) in Shatabdi Anna Kalash Yojana Rules, 2011

(3)Food grains from this revolving stock shall, in the manner and quantities specified under these Rules, be made available, free of cost, to the indigent, old, infirm, widows, destitute and other vulnerable sections/households facing conditions of starvation.