Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 67(3)] [Section 67] [Entire Act] State of Kerala - Subsection Section 67(3)(v) in Kerala University of Fisheries and Ocean Studies Act, 2010 (v)No Statute passed by the Governing Council shall be valid or shall come into force until assented to, by the Chancellor.