Rajasthan High Court - Jaipur
United India Insurance Co. Ltd vs Lt. Col. Rajender Singh Yadav S/O Late ... on 20 October, 2022
Author: Anoop Kumar Dhand
Bench: Anoop Kumar Dhand
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Miscellaneous Appeal No. 853/2020
United India Insurance Co. Ltd.
----Appellant
Versus
Lt. Col. Rajender Singh Yadav S/o Late Shri Jawala Prasad Yadav
----Respondent
Connected With S.B. Civil Miscellaneous Appeal No. 852/2020 United India Insurance Co. Ltd.
----Appellant Versus Smt. Prem Devi W/o Late Shri Harlal Meena
----Respondent S.B. Civil Miscellaneous Appeal No. 1871/2020 Smt. Prem Devi W/o Late Sh. Harlal Mina
----Appellant Versus Rahul Yadav S/o Sh. Rajendra Singh Yadab
----Respondent S.B. Civil Miscellaneous Appeal No. 254/2021 Leutt. Col. Rajendra Singh Yadav Son Of Late Shri Jwala Prasad Yadav.
----Appellant Versus Ganesh Meena Son Of Sitaram Meena,
----Respondent For Appellant(s) : Mr. Rishipal Agarwal Mr. Kamal Kumar Gupta For Respondent(s) : Mr. Vikram Singh Solanki HON'BLE MR. JUSTICE ANOOP KUMAR DHAND Order 20/10/2022 In S.B. Civil Miscellaneous Appeal No. 853/2020 Matter comes up on application (I.A. No. 2/2021) for sending back the record to the Tribunal.
(Downloaded on 25/12/2022 at 11:48:13 AM)(2 of 2) [CMA-853/2020] Application stands allowed for the reasons stated therein.
Office is directed to send back the record to the Tribunal.
The Tribunal is directed to send back the record to this Court after doing the needful.
In S.B. Civil Miscellaneous Appeal Nos. 852/2020, 1871/2020 and 254/2021 List these matters along with connected case.
(ANOOP KUMAR DHAND),J Ashu/71-74 (Downloaded on 25/12/2022 at 11:48:13 AM) Powered by TCPDF (www.tcpdf.org)