Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 1(2)] [Section 1] [Entire Act]

Telecom Regulatory Authority Of India - Subsection

Section 1(2)(a) in The Telecom Commercial Communications Customer Preference Regulations, 2010

(a)Except as otherwise provided in clause (b) and clause (c), these regulations shall come into force from the date of their publication in the Official Gazette. 1 [(b) Regulation 13, 14, 15, 16 and 17 of these regulations shall come into force on the 15th day of the January, 2011;]