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[Cites 0, Cited by 0] [Section 35(4)] [Section 35] [Entire Act]

State of Rajasthan - Subsection

Section 35(4)(iii) in Rajasthan Minor Mineral Concession Rules, 2017

(iii)a scanned copy of an affidavit stating that no dues of the department are outstanding against him or any member of his family; and