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State of Jammu-Kashmir - Section

Section 41 in Jammu and Kashmir Prohibition of Benami Property Transactions Act, 2018

41. Distribution of business amongst Benches of Appellate Tribunal.

- Where any Benches are constituted, the Chairperson may, from time to time, by notification, make provision as to the distribution of the business of the Appellate Tribunal amongst the Benches and also provide for the matters which may be dealt with by each Bench.