Section 2(1)(k) in The Rajasthan Municipalities (Contributory Provident Fund and Gratuity) Rules, 1969
(k)[ 'Personal Deposit Account' means the interest bearing Contributory Provident Fund Personal Deposit Account of the Municipality opened with the District Treasury/Sub-Treasury] [Inserted by Notification No. Tax/F. 98 (Misc.) DLB/59, dated 17-1-1981, Published in Rajasthan Gazette, Part IV-C, dated 1-10-1981, page 294.],