Delhi High Court - Orders
Courts On Its Own Motion In Re: Suicide ... vs Unknown on 18 January, 2019
Bench: Siddharth Mridul, Najmi Waziri
$~3sb
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P. (CRL) 793/2017, Crl..M. A. Nos.13198/2017, 14493/2017,
15145/2017, 16619/2017, 16639/2017, 3556/2018, 4559/2018 &
8441/2018
COURTS ON ITS OWN MOTION IN RE: SUICIDE COMMITTED
BY SUSHANT ROHILLA, LAW STUDENT OF I.P. UNIVER
..... Petitioner
Through
versus
.......... ...... Respondent
Through Mr. Harsh Kaushik and Mr. Abhay
Chattopadhyay, Advocates for R-2
Mr. Rajesh Yadav, Advocate for R-4
&5
CORAM:
HON'BLE MR. JUSTICE SIDDHARTH MRIDUL
HON'BLE MR. JUSTICE NAJMI WAZIRI
ORDER
% 18.01.2019 The Hon'ble Bench has not assembled today. Renotify on 08.03.2019.
By Order COURT MASTER JANUARY 18, 2019 as