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Patna High Court - Orders

Md.Irfanullah & Ors vs State Of Bihar & Anr on 24 April, 2012

Author: Rajendra Kumar Mishra

Bench: Rajendra Kumar Mishra

                         IN THE HIGH COURT OF JUDICATURE AT PATNA
                                      Criminal Miscellaneous No.26795 of 2009
                       ======================================================
                       Md.Irfanullah & Ors
                                                                          .... .... Petitioners
                                                       Versus
                       The State Of Bihar & Anr
                                                                     .... .... Opposite Parties
                       ======================================================

                       CORAM: HONOURABLE MR. JUSTICE RAJENDRA KUMAR
                       MISHRA
                       ORAL ORDER

6         24-04-2012

As jointly prayed for, list this case after two weeks.

(Rajendra Kumar Mishra, J.) Safik/-