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State of Odisha - Section
Section 16 in The Orissa Kendu Leaves (Control of Trade) Rules, 1962
16. In Witness Whereof the parties hereto out their hands and seal on the day and year first above written.
Signature...............for and on behalf of the Governor ofOrissa, as authorised within the scope ofArticle 299 of the Constitution of India.| In the presence of- | ||
| Witnesses | { | 12 |
| In presence of- | ||
| Witnesses | { | 12 |