Bombay High Court
Allan Mathew Misquitta And Ors vs Lucy Kaitan Fernandes And Ors on 23 October, 2018
Author: R.D. Dhanuka
Bench: R.D. Dhanuka
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IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO.5215 OF 2016
Allan Mathew Misquitta & Ors. .. Petitioners
Vs.
Laxman Bendre & Ors. .. Respondents
ALONG WITH
WRIT PETITION NO.5216 OF 2016
Allan Mathew Misquitta & Ors. .... Petitioners
Versus
Ramesh Vista Rawat & Ors. .... Respondents
ALONG WITH
WRIT PETITION NO.5217 OF 2016
ALONG WITH
WRIT PETITION NO.5220 OF 2016
Allan Mathew Misquitta & Ors. .... Petitioners
Versus
Anthony Fernandes & Ors. .... Respondents
ALONG WITH
WRIT PETITION NO.5218 OF 2016
Allan Mathew Misquitta & Ors. .... Petitioners
Versus
Mohamed Mobin & Ors. .... Respondents
ALONG WITH
WRIT PETITION NO.5219 OF 2016
Allan Mathew Misquitta & Ors. .... Petitioners
Versus
Babli Mistry & Ors. .... Respondents
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ALONG WITH
WRIT PETITION NO.5221 OF 2016
ALONG WITH
WRIT PETITION NO.5232 OF 2016
Allan Mathew Misquitta & Ors. . ... Petitioners
Versus
Muktar Ahmed & Ors. .... Respondents
ALONG WITH
WRIT PETITION NO.5222 OF 2016
Allan Mathew Misquitta & Ors. .... Petitioners
Versus
Ram Kripal & Ors. .... Respondents
ALONG WITH
WRIT PETITION NO.5223 OF 2016
Allan Mathew Misquitta & Ors. .... Petitioners
Versus
Pauline D'Souza & Ors. .... Respondents
ALONG WITH
WRIT PETITION NO.5224 OF 2016
Allan Mathew Misquitta & Ors. .... Petitioners
Versus
Ram Lakhan & Ors. .... Respondents
ALONG WITH
WRIT PETITION NO.5225 OF 2016
Allan Mathew Misquitta & Ors. .... Petitioners
Versus
J.K. Naik & Ors. .... Respondents
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ALONG WITH
WRIT PETITION NO.5226 OF 2016
Allan Mathew Misquitta & Ors. .... Petitioners
Versus
Lucy Kaitan Fernandes & Ors. .... Respondents
ALONG WITH
WRIT PETITION NO.5227 OF 2016
Allan Mathew Misquitta & Ors. .... Petitioners
Versu
Govind N. Naik & Ors. .... Respondents
ALONG WITH
WRIT PETITION NO.5228 OF 2016
Allan Mathew Misquitta & Ors. .... Petitioners
Versus
Dadu Mistry & Ors. .... Respondents
ALONG WITH
WRIT PETITION NO.5229 OF 2016
ALONG WITH
WRIT PETITION NO.5231 OF 2016
Allan Mathew Misquitta & Ors. .... Petitioners
Versus
Arjun Vista Kharvi & Ors. .... Respondents
ALONG WITH
WRIT PETITION NO.5230 OF 2016
Allan Mathew Misquitta & Ors. .... Petitioners
Versus
Hindurao K. Patil & Ors. .... Respondents
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ALONG WITH
WRIT PETITION NO.5233 OF 2016
Allan Mathew Misquitta & Ors. .... Petitioners
Versus
Carmello Futardo & Ors. .... Respondents
ALONG WITH
WRIT PETITION NO.5234 OF 2016
Allan Mathew Misquitta & Ors. .... Petitioners
Versus
John Rebello & Ors. .... Respondents
ALONG WITH
WRIT PETITION NO.8288 OF 2014
Gufic Private Limited .... Petitioner
Versus
Allan Mathew Misquitta & Ors. .... Respondents
ALONG WITH
WRIT PETITION NO.8308 OF 2016
Allan Mathew Misquitta & Ors. .... Petitioners
Versus
Mohan Manchu & Ors. .... Respondents
ALONG WITH
WRIT PETITION NO.12942 OF 2016
Allan Mathew Misquitta & Ors. .... Petitioners
Versus
Leela J. Kharvi & Ors. .... Respondents
ALONG WITH
WRIT PETITION NO.12943 OF 2016
Allan Mathew Misquitta & Ors. .... Petitioners
Versus
Juvoag Diego D'Souza & Ors. .... Respondents
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ALONG WITH
WRIT PETITION NO.14267 OF 2016
Allan Mathew Misquitta & Ors. .... Petitioners
Versus
Leela N. Naik & Ors. ....Respondents
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Mr.Sandeep A. Bhagwat for the petitioners.
Ms.Prachi Dhanani i/by Veritas Legal for the respondent nos.2 & 3.
---
CORAM : R.D. DHANUKA, J.
DATE : 23rd October 2018 P.C.:
. Papers are allowed to be produced at 3.00 p.m.
2. Place the matters on board for 'Admission' on 19th November 2018. Ad-interim relief granted by this Court on 29 th April 2016 and continued by this Court from time to time to continue till next date.
R.D. DHANUKA, J.
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