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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(3) in Rajasthan Conditions of Detention (Foreigners Act) Order, 1966

(3)Subject to the other provision of this order, detenu of Division I and II shall ordinarily be treated in the same manner as may for the time being, be prescribed respectively for 'B' and C' class prisoners.