Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Chattisgarh - Section

Section 48 in The Chhattisgarh Sah Chikitsa Parishad Act, 2001

48. Information to be furnished by Council.

- The Council shall furnish such reports, copies of its minutes, abstracts of its accounts and other information to the State Government as the State Government may require.