Securities And Exchange Board Of India - Subsection
Section 39(2) in Securities and Exchange Board of India (Employees' Service) Regulations, 2001
(2)Sick leave shall be on half pay.Provided that where an employee has served the Board for at least a period of three years, he may, if he so requests, be permitted to avail, during the full period of his service, sick leave on leave pay upto a maximum period of nine months and such leave on leave pay shall be entered in his sick leave account as twice the amount of leave taken by him.
