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Karnataka High Court

H Rajaiah S/O Patel Huche Gowda vs State Of Karnataka Rep By Its ... on 31 July, 2008

Author: Ravi Malimath

Bench: Ravi Malimath

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RVMJ: W.P.No.11132/2007.;j"--.d
26-9-2008

J E H Queen on I.A.1/200_8..-,j_: dd % Due to the non~appeara:d(:e 'Ethe petitioner, the Writ petitioo prosecution. Thereafter I/2008 far meaning the eras listed on 25--~9--2{)08 was (tailed out in the the counsel was not present made, in the interest of justice be listed on 2649-2008. was called on two occasjons. Nei§f1er..theV is present nor any representation is mgide. T32.erefore, I am compelled to dismiss the A 1/ 2008 for recalling is dismissed. Sd/-

Judge sbb/ --