Section 116 in Haryana Minor Mineral Concession, Stocking, Transportation of Minerals and Prevention of Illegal Mining Rules, 2012
116. Provision for electronic weigh bridges.
- In addition to the weigh bridges required to be installed by the mineral concession holders, the Director may authorise and register electronic weigh bridges established throughout the state by third parties for weighment of mineral, in raw and processed form, on such conditions as may be specified.
