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State of Uttarakhand - Section

Section 144 in Uttarakhand Panchayati Raj Act, 2016

144. Exercise of powers and performance of functions of Panchayat.

- The powers, duties and functions specified in with the exception of those against which an entry is shown in the that Scheduled may be exercised and shall be performed by a Gram Panchayat, Kshettra Panchayat and Zila Panchayat by resolution passed at a meeting and not otherwise.