Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 41] [Entire Act] State of Maharashtra - Subsection Section 41(2) in Maharashtra Police Act (2)Police to have free access thereto.- The Police shall have free access to every such place to amusement assembly or meeting, for the purpose of giving effect to the provisions sub-section (1) and to any direction made thereunder.
