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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Andhra Pradesh - Subsection

Section 3(2)(b) in Andhra Pradesh (Regulation of Admissions in Bachelor of Physical Education (B.PEd) and Under Graduate Diploma in Physical Education (U.G.D.PEd) Courses through common entrance test Rules, 2007

(b)The Category A Seats shall be 80% of sanctioned intake of seats in B.PEd/U.G.D.PEd courses in Un Aided Non Minority and Colleges of Physical Education which shall be filled with eligible candidates on the basis of rank obtained at PECET/PECET-AC, as the case may be following the procedure laid down in Rule 6(i) and Rules of Reservation laid down in Rule 7.