Allahabad High Court
M/S Star Track Terminals Pvt. Ltd. vs Principal Commissioner Concor ... on 1 March, 2024
Author: Saumitra Dayal Singh
Bench: Saumitra Dayal Singh
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Neutral Citation No. - 2024:AHC:37229-DB Court No. - 39 Case :- WRIT TAX No. - 963 of 2022 Petitioner :- M/S Star Track Terminals Pvt. Ltd. Respondent :- Principal Commissioner Concor Complex, P.O. Container Depot Greater Noida And 2 Others Counsel for Petitioner :- Gunjan Jadwani,Rahul Agarwal Counsel for Respondent :- Parv Agarwal Hon'ble Saumitra Dayal Singh,J.
Hon'ble Surendra Singh-I,J.
1. Ms. Gunjan Jadwani, learned counsel for the petitioner states that the petitioner does not wish to press this petition any further.
2. Learned counsel for the respondents has no objection.
3. Civil Misc. Withdrawal Application No. 4 of 2024 is allowed.
4. Accordingly, the present petition is dismissed as withdrawn.
Order Date :- 1.3.2024 Prakhar (Surendra Singh-I, J.) (S.D. Singh, J.)