Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Allahabad High Court

M/S Star Track Terminals Pvt. Ltd. vs Principal Commissioner Concor ... on 1 March, 2024

Author: Saumitra Dayal Singh

Bench: Saumitra Dayal Singh





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 


?Neutral Citation No. - 2024:AHC:37229-DB
 
Court No. - 39
 

 
Case :- WRIT TAX No. - 963 of 2022
 

 
Petitioner :- M/S Star Track Terminals Pvt. Ltd.
 
Respondent :- Principal Commissioner Concor Complex, P.O. Container Depot Greater Noida And 2 Others
 
Counsel for Petitioner :- Gunjan Jadwani,Rahul Agarwal
 
Counsel for Respondent :- Parv Agarwal
 

 
Hon'ble Saumitra Dayal Singh,J.
 

Hon'ble Surendra Singh-I,J.

1. Ms. Gunjan Jadwani, learned counsel for the petitioner states that the petitioner does not wish to press this petition any further.

2. Learned counsel for the respondents has no objection.

3. Civil Misc. Withdrawal Application No. 4 of 2024 is allowed.

4. Accordingly, the present petition is dismissed as withdrawn.

Order Date :- 1.3.2024 Prakhar (Surendra Singh-I, J.) (S.D. Singh, J.)