Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 5] [Section 26] [Entire Act] State of Karnataka - Subsection Section 26(b) in Karnataka Court-Fees and Suits Valuation Act, 1958 (b)[ x x x] [Omitted by Act 13 of 1982 w.e.f. 1.4.1982.]
