Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 301] [Section 66(1)] [Section 66] [Entire Act]

State of Maharashtra - Subsection

Section 66(1)(b) in The Maharashtra Prohibition Act

(b)consumes or uses any intoxicant (other than opium) or hemp,