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Union of India - Section

Section 1 in The TRAI (Levy of Fees and Other Charges for Tariff Plans) Regulation, 2002

1. Short title, extent and commencement.

- (i) This regulation shall be called The TRAI (Levy of Fees and Other Charges for Tariff Plans) Regulation, 2002.
(ii)The regulation shall cover the quantum of fees and other charges for filing of tariff plans for approval of the Authority by the service providers.
(iii)The regulation shall come into force after 30 days from the date of its publication in the Official Gazette.
SECTION II