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[Cites 0, Cited by 0] [Section 108(2)] [Section 108] [Entire Act]

Union of India - Subsection

Section 108(2)(d) in The Finance Act, 2018

(d)revive or restore any jurisdiction, office, custom, liability, right, title, privilege, restriction, exemption, usage, practice, procedure or other matter or thing not now existing or in force.