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Surya Kant Jaipuria vs Auduth Timblo on 11 September, 2023

Bench: S. Ravindra Bhat, Aravind Kumar

     ITEM NO.54                          COURT NO.8                 SECTION IX

                               S U P R E M E C O U R T O F      I N D I A
                                       RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)               No(s).   11666/2022

     (Arising out of impugned final judgment and order dated 03-03-2022
     in AUA No. 15/2019 passed by the High Court Of Judicature At Bombay
     At Goa)

     SURYA KANT JAIPURIA & ORS.                                      Petitioner(s)

                                                 VERSUS

     AUDUTH TIMBLO & ORS.                                            Respondent(s)
     (IA No. 83262/2023 - STAY APPLICATION)

     Date : 11-09-2023 These matters were called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE S. RAVINDRA BHAT
                         HON'BLE MR. JUSTICE ARAVIND KUMAR

     For Petitioner(s)            Mr. Parag Tripathi, Sr. Adv.
                                  Mr. Ravi Agarwal, Adv.
                                  Ms. Yasmeet Kaur, Adv.
                                  Mr. Vikas Kumar, Adv.
                                  Mr. Manish Paliwal, Adv.
                                  Mr. Ishan Agrawal, Adv.
                                  Ms. Parul Manral, Adv.
                                  Mr. Sangam Panghal, Adv.
                                  Mr. Pranjal Shrivastava, Adv.
                                  Mr. Akash Chaturvedi, Adv.
                                  Ms. Megha Yadav, Adv.
                                  Ms. Nitya Sharma, Adv.
                                  Mr. Pratyus Sarangi, Adv.
                                  M/S. Corporate Legal Partners, AOR

     For Respondent(s)             Mr. Rafique Dada, Sr. Adv.
                                   Mr. Yashraj Singh Deora, AOR
                                   Mr. Gurudatt R. Mallya, Adv.
                                   Mr. Priyesh Mohan Srivastava, Adv.
                                   Mr. Abhishek Singh, Adv.

                          UPON hearing the counsel the Court made the following
                                             O R D E R

Signature Not Verified List after six weeks.

(NEETA SAPRA) (RENU BALA GAMBHIR) COURT MASTER (SH) COURT MASTER (NSH)