Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25] [Entire Act] State of Odisha - Subsection Section 25(vi) in The Orissa Municipal Corporation Act, 2003 (vi)maintenance of diaries or farms within or outside the city for the supply, distribution and processing of milk or milk products for the benefit of the residents of the city;
