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[Cites 0, Cited by 0] [Section 555(1)] [Section 555] [Entire Act]

State of Odisha - Subsection

Section 555(1)(b) in The Orissa Municipal Corporation Act, 2003

(b)wilfully do any act connected with any such trade or manufacture as aforesaid, whereby the water in any such lake, tank, reservoir, cistern, well, duct or other place for water is fouled or polluted.