Gauhati High Court
Pratul Kumar Ghosh And Anr vs Ashish Agarwal And 3 Ors on 5 March, 2021
Author: Sudhanshu Dhulia
Bench: Sudhanshu Dhulia, Manash Ranjan Pathak
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GAHC010194862020
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/27/2021
1: PRATUL KUMAR GHOSH AND ANR
PROPRIETOR- J P ADVERTISER, S/O- PRANAB KUMAR GHOSH, R/O-
SPANISH GARDEN BLOCK NO. D, FLAT NO. 1003, R.G.BARUAH ROAD, GHY
2: J P ADVERTISER REP. BY ITS PROPRIETOR SRI PRATUL KUMAR GHOSH
S/O- PRANAB KUMAR GHOSH AGED ABOUT 39 YEARS R/O- SPANISH
GARDEN BLOCK NO. D FLAT NO. 1003 R.G.BARUAH ROAD GH
VERSUS
1: ASHISH AGARWAL AND 3 ORS
S/O- SRI KAMAKHYA AGARWAL, R/O- FLAT NO 3-C,
KUMUDINEE APARTMENT, F.A.ROAD, KUMARPARA, GHY-09
2:BANK OF INDIA STAR HOUSE C-5 G BLOCK
BANDRA KURLA COMPLEX BANDRA (EAST) MUMBAI- 400051
3:THE BRANCH MANAGER BANK OF INDIA
KHANAPARA BRANCH VIP ROAD CHACHAL SIX MILE GHY-22
4:THE AUTHORISED OFFICER BANK OF INDIA GUWAHATI ZONE
KHANAPARA BRANCH VIP ROAD CHACHAL SIX MILE GHY-2
Advocate for the Petitioner : MR. S MITRA
Advocate for the Respondent : MR I S MAJUMDAR
-BEFORE-
HON'BLE THE CHIEF JUSTICE MR. SUDHANSHU DHULIA
HON'BLE MR. JUSTICE MANASH RANJAN PATHAK
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ORDER
Date : 05-03-2021 (Sudhanshu Dhulia, CJ) Heard Mr. S. Mitra, learned counsel for the writ petitioners. Also heard Mr. I.S. Mazumdar, learned counsel, appearing for the respondent No.1 and Mr. S. Dutta, learned counsel appearing for the respondent Nos.2, 3 & 4.
List on 30th March, 2021.
Although we have fixed 30.03.2021 as the next date of listing, the respondent No.1 as well as the respondent Bank, i.e. the secured creditor, would always be at liberty to move an application meanwhile for vacating the interim order dated 05.01.2021.
Interim order passed earlier shall continue till the next date fixed.
JUDGE CHIEF JUSTICE Comparing Assistant