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[Cites 0, Cited by 0] [Section 63(6)] [Section 63] [Entire Act]

State of Bihar - Subsection

Section 63(6)(iii) in Bihar Forest Rules

(iii)They shall apply to all members of Subordinate Service under administrative control of the Government of Bihar, except to those for whose appointments and conditions of employment special provision is made by or under any law for the time being in force.