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[Cites 0, Cited by 0] [Section 99(4)] [Section 99] [Entire Act]

Union of India - Subsection

Section 99(4)(b) in The Air Force Rules, 1969

(b)the Court shall also record any particular matters in the address by, or on behalf of, the prosecutor or accused person, which the prosecutor or accused person, as the case may be, requires.