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[Cites 0, Cited by 0] [Section 356] [Entire Act]

State of Rajasthan - Subsection

Section 356(4) in Rajasthan Panchayati Raj Rules, 1996

(4)The Best Zila Parishad will be adjudged by the State Level Committee constituted for the purpose. They shall get Cash awards as under:I Rs. 8.00 lakhsII Rs. 5.00 lakhIII Rs. 2.00 lakhRecognition of Service Associations