Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 65(4)] [Section 65] [Entire Act] State of Telangana - Subsection Section 65(4)(ii) in Telangana Panchayat Raj Act, 2018 (ii)the manner of ascertaining the annual or capital value of houses or the categories into which they fall for the purposes of taxation;